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[Cites 0, Cited by 2] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(3)All questions at any meeting of the college, committee shall be decided by a majority of the votes of the members present and voting and in the case of an equality of votes, the president or, in his absence, the member presiding shall have and exercise a second or casting vote.