Bombay High Court
Sociedade De Fomento Indus. Pvt. Ltd vs Tulsidas V. Patel Pvt. Ltd. & 6 Ors on 23 July, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION SUITS NO. 1948 OF 1983 Sociedade De Fomento Indus. Pvt. Ltd. ....Plaintiff V/S Tulsidas V. Patel Pvt. Ltd. & 6 Ors. ....Defendant Mr. O. Mohandas i/b M/s. Little & Co. For Plaintiff Mr. Farhan Dubhash for Defendant (Appearance not submitted by the Attorney ) CORAM : R. I. CHAGLA, J DATE : 23rd July, 2019 P.C. :
At the request of the Advocate for the Plaintiff adjourned to 09/08/2019 at 3.00 PM.
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