Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(2) in The West Bengal Factories Rules, 1958

(2)Access for fire fighting : - (a) Buildings and Plants shall be so laid and roads, passageways, etc., shall be so maintained as to permit unobstructed access for fire fighting.
(b)[ Doors and window openings shall be located in suitable positions on all external walls of the buildings to provide easy access to the entire area within every building for fire fighting.] [Inserted By W.B. Factories Amendment Rules, 1991 dated 27.11.1991 ]