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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Haryana - Subsection

Section 72(3) in Faridabad Complex Administration Building Rules, 1989

(3)No part of any area reserved for sub-soil irrigation, shall be within a distance of 25 metres from the nearest point of any dwelling house or any other building used for human habitation or for work or for recreation.