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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(a) in The Rajasthan Sales Tax Act, 1994

(a)where tax is required to be paid every month under Section 25, a penalty of rupees ten per day for the period during which the default in furnishing of such return continues, but not exceeding in the aggregate twenty percent of the tax so assessed; and