Section 18(1) in The Andhra Pradesh Public Security Act, 1992
(1)The following acts are hereby repealed:—(a)The Indian Criminal Law Amendment (Andhra Pradesh) (Andhra Area) Act, 1950 (Act XI of 1950); and(b)The Andhra Pradesh (Telangana Area) Public Security Act, 1348 F. (Act XII of 1348 F).
