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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Rajasthan - Subsection

Section 55A(3) in Rajasthan Co-operative Societies Act, 2001

(3)All officers, members and employees of the society whose books are inspected ; under this section shall furnish such information in their possession in regard to the affairs of the society as the Registrar or the person authorized by the Registrar may require.