Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(7)] [Section 78] [Entire Act]

State of Jharkhand - Subsection

Section 78(7)(f) in Bihar Coal Mining Area Development Authority Rules, 1988

(f)Drain any collection of water or marshy plot of land.