Section 444A(4)(b) in The U.P. Co-operative Societies Rules, 1968

[Cites 0, Cited by 0] [Section 444A(4)] [Section 444A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 444A(4)(b) in The U.P. Co-operative Societies Rules, 1968

(b)District/Central Cooperative Bank shall consist of-

(i)nine representatives from member societies:

(ii)two representatives of individual members;