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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(a) in The M.P. Sugarcane (Purchase Tax) Act, 1961

(a)[ the date on which, the place at which, the instalments and the manner in which the tax shall be paid by the owner of a factory under sub-section (2) of Section 3] [Inserted by M.P. 26 of 1965.];