Supreme Court - Daily Orders
The Commissioner Of Income Tax Tds 2 vs M/S Utv Entertainment Television ... on 24 September, 2018
Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta
ITEM NO.23 COURT NO.3 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).30033/2018
(Arising out of impugned final judgment and order dated 11-10-2017
in ITA No. 741/2015 passed by the High Court of Judicature at
Bombay)
THE COMMISSIONER OF INCOME TAX TDS 2 Petitioner(s)
VERSUS
M/S UTV ENTERTAINMENT TELEVISION LIMITED Respondent(s)
(WITH IA No.130121/2018-CONDONATION OF DELAY IN FILING)
Date : 24-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Ashok K. Srivastava, Adv.
Mr. O.P. Shukla, Adv.
Ms. Shally Bhasin, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No.16633/2018.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.09.25 17:33:17 IST Reason: