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Supreme Court - Daily Orders

The Commissioner Of Income Tax Tds 2 vs M/S Utv Entertainment Television ... on 24 September, 2018

Bench: Madan B. Lokur, S. Abdul Nazeer, Deepak Gupta

     ITEM NO.23                              COURT NO.3              SECTION IX

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                         SPECIAL LEAVE PETITION (CIVIL) Diary No(s).30033/2018

     (Arising out of impugned final judgment and order dated 11-10-2017
     in ITA No. 741/2015 passed by the High Court of Judicature at
     Bombay)

     THE COMMISSIONER OF INCOME TAX TDS 2                             Petitioner(s)

                                                    VERSUS

     M/S UTV ENTERTAINMENT TELEVISION LIMITED                         Respondent(s)

     (WITH IA No.130121/2018-CONDONATION OF DELAY IN FILING)

     Date : 24-09-2018 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE S. ABDUL NAZEER
                          HON'BLE MR. JUSTICE DEEPAK GUPTA

     For Petitioner(s)               Mr. Ashok K. Srivastava, Adv.
                                     Mr. O.P. Shukla, Adv.
                                     Ms. Shally Bhasin, Adv.
                                     Mrs. Anil Katiyar, AOR

     For Respondent(s)



                         UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned.

Issue notice.

Tag with SLP(C) No.16633/2018.

(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.09.25 17:33:17 IST Reason: