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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(d) in The Rajasthan Municipalities (Octroi) Rules, 1962

(d)Goods imported through Railway out agency. - In case of goods imported through Railway out agency, the procedure laid down in clause (c) in respect of goods brought through Railway shall be followed.