Section 33 in The U.P. Dookan Aur Vanijya Adhisthan Adhiniyam, 1962
33. Contravention of provisions.
- Any person, who contravenes, or fails to comply with any of the provisions of this Act, or of the rules made thereunder, other than those of sub-section (1) of Section 20, shall be guilty of an offence under this Act.
