Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Punjab - Subsection Section 51(7) in The Punjab Goods and Services Tax Act, 2017 (7)The determination of the amount in default under this section shall be made in the manner specified in section 73 or section74.
