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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 5(iii) in The Telecommunication Interconnection Usage Charges Regulation, 2003

(iii)In respect of matters covered by the provisions of "the Regulation", they shall have an overriding effect over any Regulation, Direction, Determination and Order of the Authority, Reference Interconnect Offer and existing Interconnect agreement/arrangement between Service Providers.