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State of Tamilnadu - Section

Section 56 in Bye-Laws of the Tamil Nadu Medical Council

56. [ [G.O. Ms. No. 1009, Health, dated the 2nd May 1954.]

The salary of the Registrar shall be in the scale of Rs. 200-5-240-10-270. But, it shall be competent for the council at its discretion to employ a Registrar who is not a whole time man on payment of such salary as the council may decide. The council may, with the approval of the Government in suitable cases appoint a whole time Registrar on a higher initial pay than Rs.200, but not to exceed Rs.270 the maximum prescribed.]