Bombay High Court
Dhananjay T. Dhake And Anr vs Rakesh Wadhwan And Ors on 26 July, 2024
Author: Sharmila U. Deshmukh
Bench: Sharmila U. Deshmukh
Board Sr.No.:-118
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN FA NO. 601 OF 2012
In
FIRST APPEAL STAMP NO. 3339 OF 2012
Dhananjay T. Dhake And Anr ....APPLICANT
V/S
Rakesh Wadhwan And Ors ....RESPONDENT
WITH CIVIL APPLICATION IN FA NO. 602 OF 2012 In First Appeal STAMP NO. 3339 OF 2012 Dhananjay T. Dhake And Anr ....APPLICANT V/S Rakesh Wadhwan And Ors ....RESPONDENT CORAM : HON'BLE JUSTICE SHARMILA U. DESHMUKH J DATE : 26th July, 2024 P.C. :
Due to paucity of time, stand over to 26/08/2024. Interim order, if any, to continue till then.
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