Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 12 in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007 12. Extent of Area for Allotment. - The area to be allotted for the manufacture of salt shall not be less than four hectares and not more than 40 hectares.
