Patna High Court - Orders
State Of Bihar & Ors vs Anil Kumar Mishra & Ors on 28 July, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
SA No.278 of 2005
STATE OF BIHAR & ORS
Versus
ANIL KUMAR MISHRA & ORS
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06/ 28.07.2008Learned counsel for the appellants undertakes to serve a copy of I.A. No. 478 of 2006 upon learned counsel for the respondents in course of the day.
If a copy of I.A. No. 478 of 2006 is not served in course of the day upon learned counsel for the respondents, the said interlocutory application shall stand rejected without further reference to a Bench. However, if the aforesaid order is complied, put up this case under the same heading on 04.08.2008 as prayed for by learned counsel for the respondents.
MPS/ ( S. N. Hussain, J. )