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Patna High Court - Orders

State Of Bihar & Ors vs Anil Kumar Mishra & Ors on 28 July, 2008

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     SA No.278 of 2005
                                  STATE OF BIHAR & ORS
                                            Versus
                               ANIL KUMAR MISHRA & ORS
                                          -----------

 06/   28.07.2008

Learned counsel for the appellants undertakes to serve a copy of I.A. No. 478 of 2006 upon learned counsel for the respondents in course of the day.

If a copy of I.A. No. 478 of 2006 is not served in course of the day upon learned counsel for the respondents, the said interlocutory application shall stand rejected without further reference to a Bench. However, if the aforesaid order is complied, put up this case under the same heading on 04.08.2008 as prayed for by learned counsel for the respondents.

MPS/                                         ( S. N. Hussain, J. )