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State of Jharkhand - Section

Section 677 in Bihar Education Code, 1961

677. The Examination.

- The examination of the candidates thus selected is held at the Sub-divisional headquarters or at any other place within each subdivision that may be found more convenient. The District Education Officer will make arrangements for the examination and will appoint Superintendents to conduct it. The examination will be limited to the prescribed course. It will be conducted by means of written papers, except that there will be an oral examination in mental arithmetic for boys and a practical examination in needle-work for girls. The oral examination will be conducted by the Superintendent. The written papers will be sent by the School Examination Committee and the answers and needlework will be valued by examiners appointed by the District Education Officer.(Government notifications no. 2246-E., dated the 3rd November, 1914; G. O. no. 576-E. R., dated the 15th July, 1925 and no. 3961-E., dated the 19th November, 1925.)