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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(2) in Punjab State Lottery Rules, 1998

(2)The payment of bigger prizes will be made by the Director after deducting the Income Tax and [establishment cost] [Substituted for 'departmental charges' vide Punjab Government Notification No. G.S.R. 84/C.A. 17/98/S. 12/Amd. (2)/2000, dated 3.7.2001.] if any.