Himachal Pradesh High Court
Rakesh Kumar Chandel vs . State Of H.P. & Ors. on 18 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Rakesh Kumar Chandel Vs. State of H.P. & Ors.
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CWPOA No. 3346 of 2019 18.04.2022 Present: Mr. P.D. Nanda, Advocate, for the petitioner.
Mr. Dinesh Thakur, Sumesh Raj and Mr. Sanjeev Sood, Additional Advocate Generals with Mr. Sunny Datwalia, Assistant Advocate General, for respondents No.1 and 2-State.
Ms. Aruna Chauhan, Advocate, for respondent No.3.
Heard in part. List for continuation on 10.05.2022.
(Ajay Mohan Goel) Judge April 18, 2022 (vinod) ::: Downloaded on - 18/04/2022 20:06:40 :::CIS