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[Cites 0, Cited by 0] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(f) in The Arms Rules, 2016

(f)The conversion into explosives of sulphur in admixture with chlorates shall be permitted for the following purposes only (and for no other purposes), namely:-
(i)in small quantities for scientific purposes; or
(ii)for the purposes of manufacturing heads of matches; or
(iii)for use in toy amorces (paper caps for toy pistols).