Delhi High Court - Orders
Mankind Pharma Limited vs Dr. Kind Formulation Pvt. Ltd. And The ... on 5 September, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 282/2022
MANKIND PHARMA LIMITED ..... Petitioner
Through: Mr. Hemant Aswani and Mr.
Sarabpreet Singh, Advocates.
(M:9810556744)
versus
DR. KIND FORMULATION PVT. LTD. AND THE REGISTRAR
OF TRADMARKS. ..... Respondent
Through: Mr. M.K. Tyagi, Advocate for R-2.
Mr. Harish V. Shankar, CGSC, Mr.
Srish Kumar Mishra, Mr. Sagar
Mehlawat, Mr. Alexander Mathai
Paikaday, Advocates.
(M:9810788606)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 05.09.2022
1. This hearing has been done through hybrid mode.
2. This is a matter transferred from the IPAB to this Court in view of the Tribunal Reforms Act, 2021. Though, notice seems to have been issued by the IPAB but, since the IPAB has been abolished and the status of service is not known, let fresh notice be issued to Respondent No.1 at the following contact details:
i. Dr. Kind Formulations Pvt Ltd Khasra no. 1647, 1722, 1723 & 1724, Meerut-Karnal, SH-82, Pouhalli Army Station, Meerut-250341, UP Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:07.09.2022 16:35:04 ii. Daswani & Daswani Trade Mark Agents of Respondent no.1 R-167, L.G.F, Greater Kailash Part-1, New Delhi - 110 048 email: [email protected]
3. List before the Joint Registrar for completion of service and pleadings on 12th October, 2022.
4. List before the Court on 5th November, 2022.
PRATHIBA M. SINGH, J.
SEPTEMBER 5, 2022 dj/sr Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:07.09.2022 16:35:04