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Supreme Court - Daily Orders

Bharat Tea Suppliers vs Gujrat Tea Traders Pvt Ltd Co. on 19 January, 2015

Bench: Vikramajit Sen, Pinaki Chandra Ghose

     ITEM NO.20                          COURT NO.13                 SECTION IX

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC               No(s).
     436/2015

     (Arising out of impugned final judgment and order dated 07/05/2014
     in FA No. 2855/2013 passed by the High Court Of Bombay At
     Aurangabad)

     BHARAT TEA SUPPLIERS                                            Petitioner(s)

                                                VERSUS

     GUJRAT TEA TRADERS PVT LTD CO.                                  Respondent(s)


     (with appln. (s) for c/delay in filing SLP and office report)


     Date : 19/01/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                         HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE

     For Petitioner(s)
                                     Mr. Shashibhushan P. Adgaonkar,Adv.


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Special Leave Petition is dismissed.

(NEELAM GULATI) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.01.21 16:22:42 IST Reason: