Supreme Court - Daily Orders
Bharat Tea Suppliers vs Gujrat Tea Traders Pvt Ltd Co. on 19 January, 2015
Bench: Vikramajit Sen, Pinaki Chandra Ghose
ITEM NO.20 COURT NO.13 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
436/2015
(Arising out of impugned final judgment and order dated 07/05/2014
in FA No. 2855/2013 passed by the High Court Of Bombay At
Aurangabad)
BHARAT TEA SUPPLIERS Petitioner(s)
VERSUS
GUJRAT TEA TRADERS PVT LTD CO. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 19/01/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
For Petitioner(s)
Mr. Shashibhushan P. Adgaonkar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Special Leave Petition is dismissed.
(NEELAM GULATI) (MALA KUMARI SHARMA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2015.01.21 16:22:42 IST Reason: