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Union of India - Section

Section 4 in The Panic button and Global Positioning System facility in all mobile phone handsets Rules, 2016

4. [ GPS in new smart mobile handset. [Substituted '4. GPS in new mobile hand set.- With effect from the 1st January, 2018, no mobile phone handset manufactured company shall sell the new mobile phone hand set in India without the facility of identifying the location through Satellite based GPS.' by Notification No. G.S.R. 1441(E), dated 23.11.2017 (w.e.f. 22.4.2016)]

- With effect from the 1st January, 2018, no smart phone handset manufacturing company shall sell the new smart mobile phone handset in India without the facility of identifying the location through Satellite based GPS].