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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of Punjab - Subsection

Section 60(3) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(3)Unless otherwise specified in writing by the Commission, the procedure prescribed in these regulations for grant of licence, in so far as it can be applied, shall be followed while dealing with an application for amendment or alternation of the licence.