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[Cites 0, Cited by 0] [Section 313(2)] [Section 313] [Entire Act]

Union of India - Subsection

Section 313(2)(ii) in Government of India Act, 1935

(ii)the said authority does not extend to the enlistment or enrolment in any force raised in British India of any person unless he is either a subject of His Majesty, or a native of India or of territories adjacent thereto ;and