Section 20(1)(b) in Assam Public Procurement Act, 2017

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

(b)in case of procurement of, -

(i)goods, its specifications including the nature, quantity, time and place of delivery;

(ii)works, the nature, completion time and location of the works;

(iii)services, the nature of the services, the time and location for providing service,

Legal Document View