Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Rajasthan - Subsection Section 103(d) in The Rajasthan Distilleries Rules, 1977 (d)In all cases where vend fee is to be levied see that the vend fee has been correctly levied and paid.