Section 46(2)(b) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

(b)appointments to other posts shall be made by the Adhyaksha in accordance with rules made in this behalf:

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