Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Kerala - Subsection Section 12(2) in Kerala Payment of Subsistence Allowance Act, 1972 (2)Without prejudice to the generality of the fore going power, such rules may provide for any matter which may be, or is required to be, prescribed.
