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Patna High Court - Orders

The Navodaya Vidyalaya Samiti (Nvs) vs Sunil Kumar Singh on 13 July, 2023

Author: P. B. Bajanthri

Bench: P. B. Bajanthri, Jitendra Kumar

     IN THE HIGH COURT OF JUDICATURE AT PATNA
             Civil Writ Jurisdiction Case No.1260 of 2022
======================================================
The Navodaya Vidyalaya Samiti (NVS) and Ors.

                                                                   ... ... Petitioner/s
                                     Versus
Sunil Kumar Singh

                                          ... ... Respondent/s
======================================================
                                       with
                 CIVIL REVIEW No. 20 of 2023
                                 In
           Civil Writ Jurisdiction Case No.1221 of 2022
======================================================
Nitin Roy

                                                                   ... ... Petitioner/s
                                Versus
The Navodaya Vidyalaya Samiti and Ors.

                                       ... ... Opposite Party/s
======================================================
                                       with
                  CIVIL REVIEW No. 28 of 2023
                                  In
            Civil Writ Jurisdiction Case No.1338 of 2022
======================================================
Dr Umesh Kumar Yadav

                                                                   ... ... Petitioner/s
                                Versus
The Navodaya Vidyalaya Samiti and Ors.

                                       ... ... Opposite Party/s
======================================================
Appearance :
(In Civil Writ Jurisdiction Case No. 1260 of 2022)
For the Petitioner/s      :       Mr.Siddhartha Prasad
                                  Dr. K. N. Singh (Sr. Adv.)
                                  Siddhartha Prasad (Adv.)
                                  Sumit Kumar (Adv.)
                                  S. Sinha (Adv.)
For the Respondent/s      :       Mr.Munna Pd Dixit (M.P. Dixit)
(In CIVIL REVIEW No. 20 of 2023)
For the Petitioner/s      :       Mr.Munna Pd Dixit (M.P. Dixit)
For the Opposite Party/s :        Mr.Ssiddhartha Prasad (Adv.)
(In CIVIL REVIEW No. 28 of 2023)
For the Petitioner/s      :       Mr.Munna Pd Dixit (M.P. Dixit)
For the Opposite Party/s :        Mr. Siddhartha Prasad (Adv.)
                                  Mr. Sumit (Adv.)
                                  Mr. S. Sinha (Adv.)
                              Patna High Court CWJC No.1260 of 2022(18) dt.13-07-2023
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                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
                          and
                          HONOURABLE MR. JUSTICE JITENDRA KUMAR
                                        ORAL ORDER

                  (Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)

18   13-07-2023

Learned counsel for the petitioners seeks time.

Relist this matter on 17.07.2023.

(P. B. Bajanthri, J) ( Jitendra Kumar, J) Vikash/-

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