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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(3)(b) in Andhra Pradesh Colleges of Physical Education Admissions through Common Entrance Test Rules 2003

(b)Candidates should have completed 16 years of age on the date of commencement of admissions.
(ii)For B.P.Ed. Course. - (a) The candidates seeking Admission should have passed three year Degree examination in any faculty (10 plus 2 plus 3 pattern) or any examination recognised as equivalent thereto by the Universities in Andhra Pradesh.