Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Razia Amirali Shroff vs M/S Nishuvi Corporation . on 30 September, 2015

Bench: M.Y. Eqbal, Kurian Joseph

     ITEM NO.301                              COURT NO.10                 SECTION IX
                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     I.A. No.6/2012 & I.A. No.7/2014 in Civil Appeal                   No.5514/2012

     RAZIA AMIRALI SHROFF & ORS.                                          Appellant(s)
                                                     VERSUS

     M/S NISHUVI CORPORATION & ORS.                                       Respondent(s)

     (For directions and initiating                    criminal   proceedings    u/s   340   of
     Cr.P.C. and office report)

     WITH R.P.(C) No.2246/2015 In C.A. No.5514/2012
     (With appln.(s) for oral hearing and appln.(s)                        for   c/delay     in
     filing review petition)

     Date : 30/09/2015 These matters were called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE M.Y. EQBAL
              HON'BLE MR. JUSTICE KURIAN JOSEPH

     For Appellant(s)                  Mr.   Shekhar Naphde, Sr. Adv.
                                       Mr.   Pravin H. Parekh, Sr. Adv.
                                       Mr.   Sameer Parekh, Adv.
                                       Ms.   Shubangi Tuli, Adv.
                                       Mr.   Amar Dave, Adv.
                                       Ms.   Rukhmini Bobde, Adv.
                                       Mr.   Vishal Prasad, Adv.
                                       For   M/s. Parekh & Co.

     For Respondent(s)                 Mr.   C.A. Sundaram, Sr. Adv.
                                       Mr.   Harin P. Rawal, Sr. Adv.
                                       Mr.   R. Venkataramani, Sr. Adv.
                                       Mr.   Prashant G. Karande, Adv.
                                       Mr.   P.M. Palshikar, Adv.
                                       Mr.   Anish R. Shah, Adv.
                                       Mr.   Shivaji M. Jadhav,Adv.
                                       Mr.   Yashraj Bundela, Adv.
                                       Mr.   Anando Mukherjee, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Arguments concluded.

Orders reserved.

(Sanjay Kumar-II) (Indu Pokhriyal) Court Master Court Master