Delhi High Court - Orders
Prithipal Singh vs Government Of Nct Of Delhi Through Its ... on 27 November, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4/2023
PRITHIPAL SINGH .....Petitioner
Through: Mr. Kanwar Pal Singh, Advocate.
versus
GOVERNMENT OF NCT OF DELHI THROUGH ITS
SSECRETARY AND ANR. .....Respondents
Through: Mr. Rishikesh Kumar, ASC with Ms.
Sheenu Priya and Mr. Atik Gill,
Advocates for GNCTD.
Mr. T. Singhdev, Mr. Tanishq
Srivastava, Mr. Abnhijit Chakravarty,
Mr. Bhanu Gulati, Mr. Anum
Hussain, Ms. Yamini Singh, Mr.
Aabhaas Sukhramani and Mr.
Sourabh Kumar, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 27.11.2024
1. Mr. Rishi Kumar, ASC for GNCTD states that he has received further instructions which bring further clarity to the present dispute and accordingly, he would like to file an updated status report. Let the same be done within three weeks from today.
2. List on 21st February, 2025.
SANJEEV NARULA, J NOVEMBER 27, 2024/nk This is a digitally signed order.
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