Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(6) in The Rajasthan Sales Tax Rules, 1995 (6)A copy of the order passed by the appellate authority shall be sent to the appellant and to the authorities mentioned in sub- section (8) of section 84.
