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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in Authority for Advance Rulings (Procedure) Rules, 2003

(k)Words and expressions used and not defined herein but defined in the said Customs Act or the said Central Excise Act, as the case may be, shall have the same meanings assigned to them in the Act.