Section 17A(3) in Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
(3)Only the applications with full particulars and documents as required in [Form-K] [Substituted by G.O. Ms. No. 109, L&E (1-2), dated 29th November, 2002 (w.e.f. 18-12-2002). ['Form L' was changed to 'Form K' vide erratum Letter No. 8169/1-1/2004-2, L&E, dated 16th April 2004 published in the Tamil Nadu Government Gazette, Pt. II, section 2, Issue No. 18, dated the 12th May 2004 at p. 215].] shall be taken up for consideration for the purpose of "First come - First Serve" basis.
