Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] State of Madhya Pradesh - Subsection Section 63(6) in The M.P. Vishwavidyalaya Adhiniyam, 1973 (6)A teacher who is appointed on part-time or honorary basis in the Faculty of Law or in any other Faculty where such appointment is permitted by the Academic Council, shall rank as Lecturer.
