Section 6(5) in Jammu and Kashmir Shops and Establishments Act, 1966
(5)[ The registration certificate shall, on payment of the prescribed fees, be renewed by 31st March every year:Provided that the employer shall have the option to get his certificate renewed for a period up to three years at a time. Thirty days grace time may, however, be allowed for the renewal of the certificate.][Substituted by Act XXXI of 1973, Section 2.]
