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State Consumer Disputes Redressal Commission

Aliyarukunju, vs National Insurance Co.Ltd; on 7 December, 2011

  
 Daily Order


 
		



		 






              
            	  	       Kerala State Consumer Disputes Redressal Commission  Vazhuthacaud,Thiruvananthapuram             First Appeal No. A/11/449  (Arisen out of Order Dated 30/01/2009 in Case No. CC/08/57 of District Alappuzha)             1. ALIYARKUNJ  KOOLIKUNNEL HOUSE VANDANAM.P.O  ALAPPUZHA  KERALA ...........Appellant(s)  Versus      1. NATIONAL INSURANCE COMPANY  BRANCH ALLEPPY  ALAPUZHA  KERALA ...........Respondent(s)       	    BEFORE:      HONARABLE MR. JUSTICE SHRI.K.R.UDAYABHANU PRESIDENT            PRESENT:       	    ORDER   

KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION VAZHUTHACAUD THIRUVANANTHAPURAM   APPEAL NO.449/11 JUDGMENT DATED 7.12.2011   PRESENT   JUSTICE SHRI.K.R.UDAYABHANU                --  PRESIDENT SHRI.S.CHANDRAMOHAN NAIR                    --  MEMBER                                                                                Aliyarukunju, S/o Late Abdul Khader Kunju, Koolikunnel House, PO.Vandanam,                  --  APPELLANT Dist,Alleppey.

    (By Adv.A.Pookunju)                      Vs.   National Insurance Co.Ltd;

Alleppey Branch, Iron Bridge PO                      --  RESPONDENT Dist.Alleppey reptd. by its Branch Manager.

 

JUDGMENT   JUSTICE  SHRI.K.R.UDAYABHANU --  PRESIDENT             No representation.  Dismissed.     

       

JUSTICE  K.R.UDAYABHANU --  PRESIDENT        S.CHANDRAMOHAN NAIR --  MEMBER           [HONARABLE MR. JUSTICE SHRI.K.R.UDAYABHANU] PRESIDENT