State Consumer Disputes Redressal Commission
Aliyarukunju, vs National Insurance Co.Ltd; on 7 December, 2011
Daily Order
Kerala State Consumer Disputes Redressal Commission Vazhuthacaud,Thiruvananthapuram First Appeal No. A/11/449 (Arisen out of Order Dated 30/01/2009 in Case No. CC/08/57 of District Alappuzha) 1. ALIYARKUNJ KOOLIKUNNEL HOUSE VANDANAM.P.O ALAPPUZHA KERALA ...........Appellant(s) Versus 1. NATIONAL INSURANCE COMPANY BRANCH ALLEPPY ALAPUZHA KERALA ...........Respondent(s) BEFORE: HONARABLE MR. JUSTICE SHRI.K.R.UDAYABHANU PRESIDENT PRESENT: ORDER
KERALA STATE CONSUMER DISPUTES REDRESSAL COMMISSION VAZHUTHACAUD THIRUVANANTHAPURAM APPEAL NO.449/11 JUDGMENT DATED 7.12.2011 PRESENT JUSTICE SHRI.K.R.UDAYABHANU -- PRESIDENT SHRI.S.CHANDRAMOHAN NAIR -- MEMBER Aliyarukunju, S/o Late Abdul Khader Kunju, Koolikunnel House, PO.Vandanam, -- APPELLANT Dist,Alleppey.
(By Adv.A.Pookunju) Vs. National Insurance Co.Ltd;
Alleppey Branch, Iron Bridge PO -- RESPONDENT Dist.Alleppey reptd. by its Branch Manager.
JUDGMENT JUSTICE SHRI.K.R.UDAYABHANU -- PRESIDENT No representation. Dismissed.
JUSTICE K.R.UDAYABHANU -- PRESIDENT S.CHANDRAMOHAN NAIR -- MEMBER [HONARABLE MR. JUSTICE SHRI.K.R.UDAYABHANU] PRESIDENT