Himachal Pradesh High Court
Manoj Kumar vs . Union Of India & Ors. on 21 November, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Manoj Kumar vs. Union of India & Ors.
CWP No.3309 of 2016 .
21.11.2023 Present: Mr. Bishm Sharma, Advocate vice Mr. Amit Kumar Dhumal, Advocate, for the petitioner.
Mr. Balram Sharma, Deputy Solicitor General of India, for respondents no.1 & 2/Union of India.
of Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General and Mr. Arsh Rattan, Deputy Advocate General, for respondents no.3 & 4/State. rt At the request of learned counsel for the petitioner, list on 4th December, 2023.
(M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) November 21, 2023 Judge (Yashwant) ::: Downloaded on - 22/11/2023 20:32:04 :::CIS National Hydro Electric Power Corp. Ltd.& Anr. vs. Praveen Singh & Ors.
.
LPA No.219 of 201621.11.2023 Present: Ms. Shreya Chauhan, Advocate, for the appellants.
Mr. Nitin Thakur, Advocate, for respondent no.1.
Mr. Anup Rattan, Advocate General with Mr. of Pranay Pratap Singh, Additional Advocate General and Mr. Arsh Rattan, Deputy Advocate General, for respondents no.3 to 6/State. rt None for remaining respondents.
At the request of learned counsel for the appellants, list on 11th December, 2023.
(M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) November 21, 2023 Judge (Yashwant) ::: Downloaded on - 22/11/2023 20:32:04 :::CIS Krishna Devi vs. State of H.P. & Ors.
LPA No.172 of 2015.
21.11.2023 Present: None for the appellant.
Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General and Mr. Arsh Rattan, Deputy Advocate General, for respondents no.1 to 3/State.
of List on 22nd November, 2023. rt (M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) November 21, 2023 Judge (Yashwant) ::: Downloaded on - 22/11/2023 20:32:04 :::CIS M/s Chimak Healthcare vs. State of H.P. & Ors.
CWP No.6772 of 2023.
21.11.2023 Present: Mr. Abhishek Sethi, Advocate through V.C. and Ms. Richa Sethi, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General and Mr. Arsh Rattan, Deputy Advocate General, of for the respondents/State.
rtReply filed by the State be placed on record.
Rejoinder, if any, be filed by the next date of hearing.
List on 21st December, 2023 alongwith CWPs no.6770 & 6771 of 2023.
(M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) November 21, 2023 Judge (Yashwant) ::: Downloaded on - 22/11/2023 20:32:04 :::CIS Babita vs. State of H.P. & Ors.
LPA No.4064 of 2013.
21.11.2023 Present: Mr. Nitin Thakur, Advocate, for the appellant.
Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General and Mr. Arsh Rattan, Deputy Advocate General, for respondents no.1 to 4/State.
of None for respondents no.5 & 6.
rt At the request of learned counsel for the appellant, list on 4th December, 2023.
(M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) November 21, 2023 Judge (Yashwant) ::: Downloaded on - 22/11/2023 20:32:04 :::CIS M/s Elnova Pharma vs. State of H.P. & Ors.
CWP No.6380 of 2023.
21.11.2023 Present: Mr. Abhishek Sethi, Advocate through V.C. and Ms. Richa Sethi, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Pranay Pratap Singh, Additional Advocate General and Mr. Arsh Rattan, Deputy Advocate General, of for the respondents/State.
rt Reply filed by the State be placed on record.
Rejoinder, if any, be filed by the next date of hearing.
List on 21st December, 2023 alongwith CWPs no.6770, 6771 & 6772 of 2023.
(M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) November 21, 2023 Judge (Yashwant) ::: Downloaded on - 22/11/2023 20:32:04 :::CIS Dr. Vijay Singh Chandel vs. State of H.P. & Ors.
LPA Nos.40 & 46 of 2022 .
20.11.2023 Present: Mr. Dilip Sharma, Sr. Advocate with Mr. Manish Sharma, Advocate, for the appellant(s), in both the appeals.
Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Pranay Pratap Singh, of Additional Advocate Generals and Mr. Arsh Rattan, Deputy Advocate General, for the respondents/State, in both the appeals. rt Mr. Vikrant Thakur, Advocate, for respondent/ HPPSC, in both the appeals.
Counsel for the appellants shall place on record the material indicating that the appellants have three years teaching experience as Senior Residents and to serve copy of the same on the counsel for the respondents.
List on 19th December, 2023.
(M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) November 20, 2023 Judge (Yashwant) ::: Downloaded on - 22/11/2023 20:32:04 :::CIS .
of rt ::: Downloaded on - 22/11/2023 20:32:04 :::CIS Maninder Singh vs. Rajni Bala FAO(FC) No.12 of 2022 .
20.11.2023 Present: Mr. Ashok Kumar Thakur, Advocate, for the appellant.
Mr. N.K. Thakur, Sr. Advocate with Mr. Divya Raj Singh, Advocate, for the respondent.
of Both parties shall file calculation memos as to the maintenance claims made pursuant to the order dt.
rt 09.08.2023 by the next date of hearing.
List on 14th December, 2023.
(M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) November 20, 2023 Judge (Yashwant) ::: Downloaded on - 22/11/2023 20:32:04 :::CIS Karam Chand vs. State of H.P. & Ors.
CWPOA No.6732 of 2020.
16.11.2023 Present: Mr. Dilip Sharma, Sr. Advocate with Mr. Manish Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Pranay Pratap Singh, Additional Advocate Generals and Mr. Arsh of Rattan, Deputy Advocate General, for the respondents/State.
rt At the request of learned Additional Advocate General, list on 13th December, 2023.
(M.S. Ramachandra Rao) Chief Justice (Jyotsna Rewal Dua) November 16, 2023 Judge (Yashwant) ::: Downloaded on - 22/11/2023 20:32:04 :::CIS .
of rt ::: Downloaded on - 22/11/2023 20:32:04 :::CIS