Supreme Court - Daily Orders
M/S Indian Metals And Ferro Alloys Ltd. vs Commissioner Of Income Tax Bhubaneswar on 29 August, 2022
Bench: Chief Justice, S. Ravindra Bhat
ITEM NO.27 COURT NO.1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).13741/2022
(Arising out of impugned final judgment and order dated 04-03-2022
in ITA No. 20/2014 passed by the High Court Of Orissa At Cuttack)
M/S INDIAN METALS AND FERRO ALLOYS LTD. Petitioner(s)
VERSUS
COMMISSIONER OF INCOME TAX BHUBANESWAR Respondent(s)
(FOR ADMISSION and I.R.)
Date : 29-08-2022 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Sachit Jolly, Adv.
Ms. Disha Jham, Adv.
Mr. Sohum Dua, Adv.
Ms. B. Vijayalakshmi Menon, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We do not see any reason to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending interlocutory applications, if any, also stand disposed of.
(SANJAY KUMAR-II) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER Signature Not Verified Digitally signed by Dr. Mukesh Nasa Date: 2022.08.29 17:38:30 IST Reason: