Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] Union of India - Subsection Section 66(A) in Finance (No. 2) Act, 2014 (A)in clause (a),-(I)in sub-clause (ii), at the end, the word "or" shall be inserted;(II)after sub-clause (ii) and before the long line, the following sub-clause shall be inserted, namely:-
