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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Rajasthan - Subsection

Section 53(1)(B) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(B)Works Sub-committee (Nirman Up Samiti) for Water Users' Association. - (i) Works sub-committee shall have eight nominated members, out of which following six members shall be nomination by the managing committee of Water Users' Association :