Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Allahabad High Court

State Of U.P. Thru' Divisional ... vs Natthu Lal & Others on 19 October, 2016

Author: Anjani Kumar Mishra

Bench: Anjani Kumar Mishra





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - B No. - 35786 of 2006
 

 
Petitioner :- State Of U.P. Thru' Divisional Director, S.F.D.
 
Respondent :- Natthu Lal & Others
 
Counsel for Petitioner :- C.B. Yadav
 
Counsel for Respondent :- B.M.Singh,R.K.Pandey,S.C.,S.C.Verma,S.K.Singh
 

 
Hon'ble Anjani Kumar Mishra,J.
 

Partly allowed.

For orders, see order of date passed in writ petition no. 788 of 2006.

Order Date :- 19.10.2016 Mayank