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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(5) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(5)In case involving transfer from one station to another and also involving change of residence, the employee shall be allowed joining time with reference to the distance between the old headquarters and the new headquarters by direct route and ordinary mode (s) of travel indicated in the following schedule. When holiday(s) follow(s) joining time, the normal joining time may be deemed to have been extended to cover such holidays(s).
Distance between the headquarters and the new headquarters Joining time admissible Joining time admissible where the transfer necessarilyinvolved continuous travel by road for more than 200 Km.
1,000 Km. or less 10 days 12 days
More than 1,000 Km. 12 days 15 days
More than 2,000 Km. 15 days 15 days
Note. - Distance means actual distance charged by the Railways.