Central Administrative Tribunal - Ernakulam
V.G. Balakrishnan vs Rakesh Mishra on 6 September, 2013
CENTRAL ADMINISTRATIVE TRIBUNAL
ERNAKULAM BENCH
Contempt Petition No. 50 of 2013 in
Original Application No. 1072 of 2010
Friday, this the 6th day of September, 2013
CORAM:
Hon'ble Dr. K.B.S. Rajan, Judicial Member
Hon'ble Mr. K. George Joseph, Administrative Member
V.G. Balakrishnan, S/o. Govindan,
(Retd. Works Mate (Stores), Dy. CE
(Construction) Office, S. Railway,
Trivandrum), Vadassery House, Avanoor PO,
Mundoor, Thrissur District. ..... Petitioner
(By Advocate - Mr. M.P. Varkey)
V e r s u s
Rakesh Mishra, General Manager,
Southern Railway, Chennai-600 003. ..... Respondent
(By Advocates - Mrs. Sumathi Dandapani, Sr.
Mr. Thomas Mathew Nellimoottil)
This Contempt Petition having been heard on 06.09.2013, the Tribunal
on the same day delivered the following:
O R D E R
By Hon'ble Dr. K.B.S. Rajan, Judicial Member-
Counsel for the petitioner submits that order of the Tribunal has been complied with. Respondent has filed a compliance report stating the same. Recording the above position, the Contempt Petition is closed.
(K. GEORGE JOSEPH) (DR. K.B.S. RAJAN) ADMINISTRATIVE MEMBER JUDICIAL MEMBER "SA"