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[Cites 0, Cited by 0] [Section 50(5)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(5)(c) in Homoeopathy (Degree Course) Regulations, 1983

(c)To summarise, all the topics in the general and systemic pathology and microbiology should be correlated, at each juncture, with homoeopathic principles so that the importance of pathology in Homoeopathic system could be understood by the students.